Prakash Singh S/O Shri Ram Singh vs State Of Rajasthan
2021 Latest Caselaw 6351 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous (Petition) No. 4122/2021

                                    Prakash Singh S/o Shri Ram Singh,
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Dilip Singh Kurka For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 147

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