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Roop Ram @ Roop Narayan Mandiwal ... vs State Of Rajasthan
2021 Latest Caselaw 6332 Raj/2

Citation : 2021 Latest Caselaw 6332 Raj/2
Judgement Date : 10 November, 2021

Rajasthan High Court
Roop Ram @ Roop Narayan Mandiwal ... vs State Of Rajasthan on 10 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 7123/2019

                                    Roop Ram @ Roop Narayan Mandiwal S/o Shri Hanuman
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 4403/2021 Jagdish Kumar Verma S/o Late Shri Mahaveer Prasad,

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahesh Gupta Mr. Mamraj Jat for Mr. Mahaveer kalwa For Sate : Mr. Rajendra Yadav, GA-Cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

Learned AAG has submitted the factual report which is taken

on record.

Counsel for the petitioner is directed to remove the defect/s

in Criminal Miscellaneous (Petition) No. 4403/2021 within a period

of one week.

List alongwith Criminal Miscellaneous (Petition) No.

7123/2019 on 29.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /19-20

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