Krishna Kumar Sharma S/O Shri Ladu ... vs State Of Rajasthan
2021 Latest Caselaw 6314 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 5128/2021

                                   Krishna Kumar Sharma S/o Shri Ladu Ram Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                   State of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Chandi Charan Ratnu For Complainant(s) : Mr. D.K. Dixit For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/11/2021

Call for the case diary.

List this matter on 25.11.2021.

In the meantime, interim order dated 20.10.2021 shall

continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /30

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