Shri Bhanwar Lal Dahima Son Of Shri ... vs Shri Manohar Lal Son Of Shri Kishan ...
2021 Latest Caselaw 6261 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 8421/2021

                                    Shri Bhanwar Lal Dahima Son Of Shri Kishan (Khatik)
                                                                                                            ----Petitioner
                                                                             Versus
                                    Shri Manohar Lal Son Of Shri Kishan Ji Dahima
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Kuldeep Aswal For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

08/11/2021

Counsel for the petitioner seeks two weeks' time to place

copy of the judgment and decree passed by the learned Trial Court

on record.

Time prayed for is allowed.

List after two weeks.

(INDERJEET SINGH),J

Upendra Pratap Singh /97

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