Bhoor Singh Meena S/O Shri Kalu Ram ... vs State Of Rajasthan
2021 Latest Caselaw 6260 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 68/2019

                                   Bhoor Singh Meena S/o Shri Kalu Ram Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shailesh Prakash Sharma For Complainant(s) : Mr. Sajid Ali for Mr. Dinesh Chand Sharma For State : Mr. Rajendra Yadav, G.A.-cum-AAG Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

List this matter on 10.11.2021, as a first case.

(PANKAJ BHANDARI),J

ARTI SHARMA /20

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