Jwaish Sharma D/O Shri Rajesh ... vs State Of Rajasthan
2021 Latest Caselaw 6254 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6910/2021

                                   Jwaish Sharma D/o Shri Rajesh Sharma and Anr.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan and Ors.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Chitrank Sharma For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

It is contended by counsel for the petitioners that petitioners

are major. They are living in live-in-relationship.

Issue notice to the Respondents No.5 to 29.

In the meantime, Respondent No.4 is directed to ensure that

no harm is caused to the petitioners from their relatives.

(PANKAJ BHANDARI),J

ARTI SHARMA /110

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