Citation : 2021 Latest Caselaw 6246 Raj/2
Judgement Date : 8 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
16115/2021
Avdhesh Singh S/o Late Samay Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Krishna Singh, through VC for Mr. Brahm Singh Gurjar For Complainant(s) : Mr. Fahad Hasan for Mr. Syed Shahid Hasan For State : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
08/11/2021
List this matter after two weeks, as prayed.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /6
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