Krishna S/O Sultan vs State Of Rajasthan
2021 Latest Caselaw 6244 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 4927/2020

                                    Krishna S/o Sultan
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 4824/2020 Ummed Singh S/o Nihal Singh @ Nihala

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Sangeeta Kumari Sharma : Mr. Rinesh Kumar Gupta for Mr. Arvind Kumar Gupta For State : Mr. F. R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

List these matters after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /27-28

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