Citation : 2021 Latest Caselaw 6240 Raj/2
Judgement Date : 8 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6581/2021
Ritesh Son Of Om Prakash,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Abdul Rahim Khan For Respondent(s) : Mr. Shyam Prakash Sharma, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
08/11/2021
List this matter after one week.
Till then, interim order, if any, shall continue.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /189
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