Vikas Kumar S/O Late Shri Girdhari ... vs State Of Rajasthan
2021 Latest Caselaw 6239 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Criminal Writ Petition No. 1562/2021

                                    Vikas Kumar S/o Late Shri Girdhari Lal
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Vishram Prajapati For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

Issue notice to the respondent-complainant.

Reply be filed within two weeks.

List after service.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /160

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