Smt Shashi Sharma vs State Of Rajasthan And Ors
2021 Latest Caselaw 6238 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Writ Petition No. 137/2017

                                    Smt Shashi Sharma
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan And Ors
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Garg For Respondent(s) : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /190

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