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Ashish Sharma S/O Shri Mahendra ... vs State Of Rajasthan
2021 Latest Caselaw 6224 Raj/2

Citation : 2021 Latest Caselaw 6224 Raj/2
Judgement Date : 8 November, 2021

Rajasthan High Court
Ashish Sharma S/O Shri Mahendra ... vs State Of Rajasthan on 8 November, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous (Petition) No. 7045/2021

                                    1.      Ashish Sharma S/o Shri Mahendra Kumar Sharma, Aged
                                            About 27 Years, R/o Plot 539/4, Telipada, Nahari Ka Naka,
                                            Shastri Nagar, Jaipur (Rajasthan).
                                    2.      Versha Dheerwani W/o Shri Ashish Sharma, Aged About
                                            18 Years, R/o Plot 539/4, Telipada, Nahari Ka Naka,
                                            Shastri Nagar, Jaipur (Rajasthan).
                                                                                                         ----Petitioners
                                                                          Versus
                                    1.      State Of Rajasthan, Through Public Prosecutor.
                                    2.      The Commissioner Of Police (Jaipur City), Government
                                            Hostel Building, M.i. Road, Jaipur (Rajasthan).
                                    3.      The Station House Officer, Police Station Shastri Nagar,
                                            Jaipur (Rajasthan).
                                    4.      Dilip Kumar S/o Shri Puran Mal Dheerwani, R/o Cl-4,
                                            Double Storey, Near Dashahra Park, Vidhyadhar Nagar,
                                            Jaipur (Rajasthan).
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Banshi Dhar Badaya for Mr. Mahesh Gupta For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

Counsel for the petitioners does not want to press this

Criminal Misc. Petition.

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /168

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