Smt. Saraswati Choudhary vs State Of Rajasthan
2021 Latest Caselaw 17953 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18399/2019

Smt. Saraswati Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.S. Rajpurohit For Respondent(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2021

Two weeks' time is granted to file reply to the writ

petition.

(VIJAY BISHNOI),J

74-msrathore/-

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