Durga Devi Memorial Edu. Trust ... vs State Of Rajasthan
2021 Latest Caselaw 17906 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Misc Application No. 273/2021

Durga Devi Memorial Edu. Trust Society, (Rr College Of Nursing Paramedical Sciences), Plot No. 141-142, Shri Hanuman City, Near Sitapura Puliya, Tonk Road, Jaipur, Rajasthan, Through Its Managing Trustee Shri Madan Mohan Sharma S/o Shri Ram Lal Sharma, Aged About 43 Years.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Medical And Health Department, Secretariat, Jaipur, Rajasthan.

2. Rajasthan Para-Medical Council, Through Its Registrar, C-

7 (A) Sultan House, Sjs Highway, Bani Park, Jaipur, Rajasthan.

3. Para Medical College Sansthan, Through Its Secretary Bihs, Manaksar, Hanumangarh, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ankur Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2021

This application under Article 226 of the Constitution of

India is preferred on behalf of the petitioner seeking correction in

the order dated 27.09.2021 passed by this Court in SBCWP

No.13319/2021, whereby the said writ petition has been disposed

of.

Learned counsel for the petitioner has submitted that

the petitioner-society is willing to establish Paramedical Institution

in the name of 'RR College of Paramedical Sciences', however,

while drafting the aforesaid writ petition, due to inadvertence, it

(2 of 2) [WMAP-273/2021]

has wrongly been typed out as "RR College of Nursing" in the

cause title, consequently in the order dated 27.09.2021, the said

mistake has also occurred. It is therefore prayed that the

aforesaid inadvertent mistake occurred may kindly be rectified.

Having regard to the facts and circumstances of the

case, this Court is of the opinion that the aforesaid mistake is

nothing but a bonafide one, and the same is required to be

rectified.

Hence, the words "RR College Of Nursing"

mentioned in the cause title of the order dated 27.09.2021 passed

in SBCWP No.13319/2021 be read as "RR College of

Paramedical Sciences".

Amended cause title, already filed, be taken on record.

The application stands disposed of.

(VIJAY BISHNOI),J

128-masif/-PS

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