Gaurishankar vs Smt. Ramesh Rani And Ors
2021 Latest Caselaw 17866 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3259/2017

Gaurishankar

----Appellant Versus Smt. Ramesh Rani And Ors.

----Respondent

For Appellant(s) : Mr. Deepak Korpal For Respondent(s) : Mr. RC Joshi, for respondent No.1 Mr. Pankaj Gupta

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

26/11/2021

Learned counsel for the appellant has filed application

(Inward No.1/21) that the issue involved in the present appeal is

covered by the judgment of Hon'ble Supreme Court in the case of

Mukund Dewangan vs. Oriental Insurance Company Limited

reported in AIR 2017 SCC 3668, therefore, the present appeal

may be disposed of in the light of aforesaid judgment.

Learned counsel for the respondent No.1-claimant seeks

time.

List after two weeks along with CMA No.2902/2017 filed by

the respondent No.1-claimant.

(SUDESH BANSAL),J

29-Taruna/-

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