Devi Lal vs The State Of Rajasthan
2021 Latest Caselaw 17850 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2004/2021 Devi Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M. Pareek

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/11/2021

Let this writ petition be detached from the Bunch of

writ petitions led by S.B. Civil Writ Petition

No.11017/2017.

Office is directed to list the matter separately.

(VIJAY BISHNOI),J

22-msrathore/-

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