Laxman Ram Panwar vs State And Ors
2021 Latest Caselaw 17783 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9279/2016

Laxman Ram Panwar

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Prateek Surana For Respondent(s) : Ms. Abhilasha Kumbhat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for preponment of the date of hearing is considered and

disposed of.

List the matter on 02.12.2021, the date already fixed by the

Registry, for consideration of vacation of interim stay order.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

28-mohit/-

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