Citation : 2021 Latest Caselaw 17747 Raj
Judgement Date : 25 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1184/2020
1. Jitendra Solanki S/o Shri Satyanarayan Solanki, Aged About 27 Years, R/o Pipar City, Jodhpur.
2. Smt. Baby W/o Shri Satyanarayan Solanki, Aged About 46 Years, R/o Pipar City, Jodhpur.
3. Satyanarayan Solanki S/o Shri Babu Lal Ji, Aged About 48 Years, R/o Pipar City, Jodhpur.
4. Lalita D/o Shri Satyanarayan Solanki, Aged About 25 Years, R/o Pipar City, Jodhpur.
5. Usha D/o Shri Satyanarayan Solanki, Aged About 22 Years, R/o Pipar City, Jodhpur.
6. Smt. Radha W/o Mohan Lal Ji, Aged About 64 Years, R/o Pipar City, Jodhpur At Present Village Bhavi, Tehsil Bilara, District Jodhpur.
7. Hari Ram Sisodiya S/o Shri Amar Chand, Aged About 57 Years, R/o Pipar City, Jodhpur At Present Gali No. 13, Indra Colony, Sriganganagar.
----Petitioners Versus
1. State, Through P.P.
2. Smt. Parul W/o Jitendra Solanki, R/o Housing Board Tausar Road, Nagour.
----Respondents
For Petitioner(s) : Mr. Sumer Singh For Respondent(s) : Mr. S.K. Bhati, PP
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Judgment
25/11/2021
Learned counsel for the petitioner submits that he does not
want to press this petition as the same has become infructuous.
Accordingly, the misc. petition is dismissed as rendered
infructuous.
(VINIT KUMAR MATHUR),J
183-Shahenshah/-
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