Suraja Ram vs State Of Rajasthan
2021 Latest Caselaw 17661 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17587/2019

Suraja Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

As per the office report, notices are awaited since January,

2020.

Let fresh notices be issued to the respondents, returnable

within four weeks.

(VIJAY BISHNOI),J

Surabhii/43-

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