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Arun Kumar vs The State Of Rajasthan
2021 Latest Caselaw 17656 Raj

Citation : 2021 Latest Caselaw 17656 Raj
Judgement Date : 24 November, 2021

Rajasthan High Court - Jodhpur
Arun Kumar vs The State Of Rajasthan on 24 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 19123/2018

Arun Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sukesh Bhati For Respondent(s) : Mr. Khet Singh Mr. Utkarsh Gurjar for Respondent No.1

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

Mr. Utkarsh Gurjar for Mr. Sunil Beniwal, learned AAG seeks

some time to file reply to the writ petition. Time prayed for is

granted. Let copy of the writ petition be supplied to Mr. Beniwal,

AAG during the course of day.

List on 12th January, 2022.

(VIJAY BISHNOI),J

28-Arun/-

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