Meera Devi vs Director Department Of Pension ...
2021 Latest Caselaw 17652 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10522/2019

Meera Devi

----Petitioner Versus Director Department Of Pension And Pensioner Welfare,

----Respondent

For Petitioner(s) : Mr. Bharat Shrimali For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Issue notice to respondent, returnable within a period of six

weeks.

(VIJAY BISHNOI),J

35-Arun/-

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