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Dr. Rajesh Kumar Sharma vs Dr. Sarvepalli Radhakrishnan ...
2021 Latest Caselaw 17635 Raj

Citation : 2021 Latest Caselaw 17635 Raj
Judgement Date : 24 November, 2021

Rajasthan High Court - Jodhpur
Dr. Rajesh Kumar Sharma vs Dr. Sarvepalli Radhakrishnan ... on 24 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4943/2019

Dr. Rajesh Kumar Sharma

----Petitioner Versus Dr. Sarvepalli Radhakrishnan Raj. Ayurved University, Karwar

----Respondent

For Petitioner(s) : Mr. Nihar Jain For Respondent(s) : Mr. Shreyansh Bhandawat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

The application (01/19) preferred on behalf of the

petitioner seeking early hearing of the matter is considered and disposed of.

List along with SBCWP No.2928/2019.

(VIJAY BISHNOI),J

32-msrathore/-

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