Shweta Pangariya And Anr vs Manoj Baheti And Ors
2021 Latest Caselaw 17559 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 257/2017

Shweta Pangariya And Anr.

----Appellant Versus Manoj Baheti And Ors.

----Respondent

For Appellant(s) : Mr. Aidan Choudhary on behalf of Mr. Muktesh Maheshwari. For Respondent(s) : Mr. Rakesh Chotia on behalf of Dr. Sachin Acharya.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

23/11/2021

As requested by the learned counsel for the parties, list the

matter after two weeks.

Interim order dated 19.07.2017 shall continue till the next

date of hearing.

(DEVENDRA KACHHAWAHA),J

83-Mohan/-

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