Bhagwana Ram vs State Of Rajasthan
2021 Latest Caselaw 17538 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5728/2021

Bhagwana Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None. For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

23/11/2021

No one is present on behalf of the petitioner.

Put up after three weeks.

(VINIT KUMAR MATHUR),J

55-AnilSingh/-

Powered by TCPDF (www.tcpdf.org)