Mohammed Farooq vs State Of Rajasthan
2021 Latest Caselaw 17536 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 13537/2021

Mohammed Farooq

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Prashant Panwar.

Mr. Ayush Gehlot.

For Respondent(s) : Mr. Aniket Tater.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/11/2021

List this matter on 14th December, 2021.

By Order

(Court Master) 19-jayesh/-

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