Akbar Khan vs The State Of Rajasthan
2021 Latest Caselaw 17465 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9509/2018

Akbar Khan

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. G.R. Punia, Sr. Advocate assisted by Mr. Mahaveer Bhawariya For Respondent(s) : Mr. Manish Tak

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The applications (IA Nos.1/21, 2/21 & 3/21) preferred on

behalf of the petitioner for early listing of the writ petition are

considered and disposed of.

Let the matter be listed on 27.01.2022, the date already

fixed by the Registry.

(VIJAY BISHNOI),J

30-Arun/-

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