Pappulal Pappu Raju vs State Of Rajasthan
2021 Latest Caselaw 17456 Raj

(1 of 1) [CRLMB-15663/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 15663/2021

Pappulal @ Pappu @ Raju

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jagatveer Singh Deora. For Respondent(s) : Mr. Vikram Sharma, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/11/2021

Learned Public Prosecutor is directed to call for the case

diary from the Investigating Officer.

List this matter after two weeks, as prayed.

(MANOJ KUMAR GARG),J

53-prashant/-

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