Citation : 2021 Latest Caselaw 17362 Raj
Judgement Date : 22 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 16663/2019
Ashok Vardhan S/o Sumer Mal Vardhan, Aged About 55 Years, 30, Nehru Park, Jodhpur (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Through District Collector, Jodhpur.
2. The Board Of Revenue, Ajmer.
3. The Revenue Appellate Authority, Jodhpur.
4. Anupama Purohit W/o Ashwani Purohit, 283, Kamla Nehru Nagar, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
5. Rukmani Devi W/o Gopi Kishan Purohit, 283, Kamla Nehru Nagar, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
6. Vimla W/o Vikas Choudhary, 14 Sector 7, New Power House Road, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
7. Vidita D/o Baldev Singh Chaudhary, 14 Sector 7, New Power House Road, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
8. Manju W/o Raju Ram Solanki, Bhojawato Ka Vas, Sursagar, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
9. Sunita W/o Randhir Vyas, 12Th Pal Road, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
10. Uma Bohra W/o Bharat Kumar Bohra, Punam Bhawan, Gol Building, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
11. Sheetal D/o Rameshwar Bissa, Jalap Mohalla, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi
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Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
12. Akansha D/o Arun Kumar Vyas, First-C Road, Jodhpur, Throgh Power Of Attorney Ashwini Purohit S/o Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
13. Bikhi Devi W/o Pukhraj Mali, Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das S/o Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
14. Shyama Devi W/o Premsukh Mali, Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das S/o Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
15. Manju W/o Suresh Mali, Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das S/o Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
16. Vijay Laxmi W/o Panna Lal Ranga, Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das S/o Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
17. Gayatri Devi W/o Radheshyam Ranga, Opposite Somani College, Kamla Nehru Nagar, Jodhpur,through Power Of Attorney Prem Sukh Das S/o Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
18. Madhu W/o Dev Narayan Ranga, Opposite Somani College, Kamla Nehru Nagar, Jodhpur,through Power Of Attorney Prem Sukh Das S/o Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
19. Prabha W/o Ladlesh Vyas, Behind Chaupasani Mandir, Jodhpur, Through Power Of Attorney Prem Sukh Das S/o Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents Connected With S.B. Civil Writ Petition No. 16279/2019 Rajendra Bhandari S/o Shri Inder Chand Bhandari, Aged About 63 Years, At Present Residing At Nehru Park, Jodhpur (Raj.).
----Petitioner
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Versus
1. State Of Rajasthan, Through The District Collector,
Jodhpur (Raj.).
2. Board Of Revenue, Rajasthan Ajmer, Through Its
Registrar.
3. Revenue Appellate Authority, Jodhpur.
4. Sub-Registrar, First, Jodhpur (Raj.).
5. Smt. Anupama Purohit S/o Shri Ashwani Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
6. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
7. Smt. Vimla W/o Shri Vikas Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
8. Viditya D/o Shri Baldev Singh Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Manju W/o Shri Raju Ram Solanki, R/o Bhojawaton Ka Bas, Soorsagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Suneeta W/o Shri Randheer Vyas, R/o 12Th Pal Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
11. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Poonam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
12. Kumari Sheetal D/o Shri Rameshwar Biassa, Resident Of Jalap Mohalla, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Aakanksha D/o Shri Arun Kumar Vyas, Resident Of
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1St C Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
14. Smt. Bhikhi Devi W/o Shri Pukh Raj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Gayatri Devi W/o Shri Radheshyam Ranga, R/o Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Madhu W/o Shri Dev Narayan Ranga, Resident Of Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
20. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chopasani Temple, Jodhpur Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 16385/2019 Prasann Loonkad S/o Magraj @ Mohanraj Loonkad, Aged About 52 Years, Resident Of Behind Parakh Petrol Pump, Paota, Jodhpur.
----Petitioner
Versus
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1. The Board Of Revenue Rajasthan, Ajmer.
2. The District Collector, Jodhpur.
3. The Revenue Appellate Authority, Jodhpur.
4. Smt. Anupama Purohit W/o Shri Ashwani Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
5. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
6. Smt. Vimla W/o Shri Vikas Choudhary, Resident Of Sector 14, 7 New Power House Road, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
7. Vidita D/o Shri Baldev Singh Choudhary, Resident Of Sector 14, 7 New Power House Road, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
8. Smt. Manjuu W/o Shri Raju Ram Solanki, Resident Of Bhojawato Ka Waas, Soorsagar, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Sunita W/o Shri Randheer Vyas, Resident Of 12Th Pal Road, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Punam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
11. Sheetal D/o Shri Rameshwar Bissa, Resident Of Jalap Mohalla, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
12. Smt. Ankshnsha D/o Shri Arun Kumar Vyas, Resident Of I C Road, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Bhikhi Devi D/o Shri Pukhraj Mali, Resident Of
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Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
14. Smt. Shyama Devi W/o Prem Sukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Vijay Laxmi W/o Shri Pannalal Ranga, Resident Of Opp. Somani College, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Gaytri Ranga W/o Shri Radhey Shyam Ranga, Resident Of Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Madhu Ranga W/o Shri Dev Narayan Ranga, Resident Of Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Chopasani Mandir, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 16452/2019 Smt. Leela Bhandari W/o Padamroopchand Bhandari, Aged About 73 Years, R/o C-98, Kamla Nehru Nagar, Ext-1, Jodhpur.
----Petitioner Versus
1. The Board Of Revenue Rajasthan, Ajmer.
2. The District Collector, Jodhpur.
3. The Revenue Appellate Authority, Jodhpur.
4. Smt. Anupama Purohit W/o Shri Ashwani Purohit,
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Resident Of 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
5. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
6. Smt. Vimla W/o Shri Vikas Choudhary, Resident Of Sector 14, 7 New Power House Road, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
7. Vidita D/o Shri Baldev Singh Choudhary, Resident Of Sector 14, 7 New Power House Road, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
8. Smt. Manjuu W/o Shri Raju Ram Solanki, Resident Of Bhojawato Ka Waas, Soorsagar, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Sunita W/o Shri Randheer Vyas, Resident Of 12Th Pal Road, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Punam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
11. Sheetal D/o Shri Rameshwar Bissa, Resident Of Jalap Mohalla, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
12. Smt. Akanksha D/o Shri Arun Kumar Vyas, Resident Of I C Road, Jodhpur Through Power Of Attorney Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Bhikhi Devi W/o Shri Pukhraj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
14. Smt. Shyama Devi W/o Prem Sukh Mali, Resident Of
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Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Vijay Laxmi W/o Shri Pannalal Ranga, Resident Of Opp. Somani College, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Gaytri Ranga W/o Shri Radhey Shyam Ranga, Resident Of Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Madhu Ranga W/o Shri Dev Narayan Ranga, Resident Of Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Chopasani Mandir, Jodhpur Through Power Of Attorney Prem Sukh S/o Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 16623/2019 Ashok Jain S/o Late Shri Kanhaiya Lal Jain, Aged About 61 Years, Resident Of Plot No. 179, 1St C Road, Sardarpura, Jodhpur, Presently Residing At 302, Punam Complex, 3Rd C Road, Sardarpura, Jodhpur (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Through District Collector, Jodhpur.
2. The Board Of Revenue, Ajmer.
3. The Revenue Appellate Authority, Jodhpur.
4. Smt. Anupama Purohit W/o Shri Ashwani Purohit,, Resident Of 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi
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Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
5. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit,, Resident Of 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
6. Smt. Vimla W/o Shri Vikas Choudhary,, Resident Of 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
7. Vidita D/o Shri Baldev Singh Chaudhary,, 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
8. Smt. Manju W/o Shri Raju Ram Solanki,, Resident Of Bhojawato Ka Vas, Sursagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Sunita W/o Shri Randhir Vyas,, Resident Of 12Th Pal Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra,, Resident Of Punam Bhawan, Gol Building, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
11. Kumari Sheetal D/o Shri Rameshwar Bissa,, Resident Of Jalap Mohalla, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
12. Smt. Akansha D/o Shri Arun Kumar Vyas,, Resident Of First-C Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Bikhi Devi W/o Shri Pukhraj Mali,, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
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14. Smt. Shyama Devi W/o Shri Premsukh Mali,, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Manju W/o Shri Suresh Mali,, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga,, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Gayatri Devi W/o Shri Radheshyam Ranga,, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Madhu W/o Shri Dev Narayan Ranga,, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Prabha W/o Shri Ladlesh Vyas,, Resident Of Behind Chaupasani Madir, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 16705/2019 Smt. Madhu Singhvi W/o Shri Ishwar Chand Singhvi, Aged About 57 Years, Resident Of 507-A, 5Th B Road, Sardarpura, Jodhpur (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Through District Collector, Jodhpur.
2. The Board Of Revenue, Ajmer.
3. The Revenue Appellate Authority, Jodhpur.
4. Anupama Purohit W/o Shri Ashwani Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur, Through Power Of
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Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
5. Rukmani Devi W/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
6. Vimla W/o Shri Vikas Choudhary, Resident Of 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
7. Vidita D/o Shri Baldev Singh Chaudhary, Resident Of 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
8. Manju W/o Shri Raju Ram Solanki, Resident Of Bhojawato Ka Vas, Sursagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
9. Sunita W/o Shri Randhir Vyas, Resident Of 12Th Pal Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
10. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Punam Bhawan, Gol Building, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
11. Kumari Sheetal D/o Shri Rameshwar Bissa, Resident Of Jalap Mohalla, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
12. Akansha D/o Shri Arun Kumar Vyas, Resident Of First-C Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
13. Bikhi Devi W/o Shri Pukhraj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
14. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of
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Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
15. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
16. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
17. Gayatri Devi W/o Shri Radheshyam Ranga, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
18. Madhu W/o Shri Dev Narayan Ranga, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
19. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chaupasani Mandir, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 16764/2019 Veena Jain W/o Shri Ashok Jain, Aged About 56 Years, Resident Of Plot No. 179, 1St C Road, Sardarpura, Jodhpur, Presently Residing At 302, Punam Complex, 3Rd C Road, Sardarpura, Jodhpur (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Through District Collector, Jodhpur.
2. The Board Of Revenue, Ajmer.
3. The Revenue Appellate Authority, Jodhpur.
4. Anupama Purohit W/o Shri Ashwani Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit,
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Resident Of 283, Kamla Nehru Nagar, Jodhpur.
5. Rukmani Devi W/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
6. Vimla W/o Shri Vikas Choudhary, Resident Of 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
7. Vidita D/o Shri Baldev Singh Chaudhary, Resident Of 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
8. Manju W/o Shri Raju Ram Solanki, Resident Of Bhojawato Ka Vas, Sursagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
9. Sunita W/o Shri Randhir Vyas, Resident Of 12Th Pal Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
10. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Punam Bhawan, Gol Building, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
11. Kumari Sheetal D/o Shri Rameshwar Bissa, Resident Of Jalap Mohalla, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
12. Akansha D/o Shri Arun Kumar Vyas, Resident Of First-C Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
13. Bikhi Devi W/o Shri Pukhraj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
14. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali,
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Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
15. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
16. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
17. Gayatri Devi W/o Shri Radheshyam Ranga, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
18. Madhu W/o Shri Dev Narayan Ranga, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
19. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chaupasani Mandir, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 16770/2019 Smt. Chandra Vardhan W/o Kishore Vardhan, Aged About 57 Years, 30, Nehru Park, Jodhpur (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Through District Collector, Jodhpur.
2. The Board Of Revenue, Ajmer.
3. The Revenue Appellate Authority, Jodhpur.
4. Anupama Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
5. Rukmani Devi, Resident Of 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son
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Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
6. Vimla, Resident Of 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
7. Vidita, Resident Of 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
8. Manju, Resident Of Bhojawato Ka Vas, Sursagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
9. Sunita, Resident Of 12Th Pal Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
10. Uma Bohra, Resident Of Punam Bhawan, Gol Building, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
11. Kumari Sheetal, Resident Of Jalap Mohalla, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
12. Akansha, Resident Of First-C Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
13. Bikhi Devi, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
14. Shyama Devi, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
15. Manju, Resident Of Kheme Ka Kua, Pal Road, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri
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Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
16. Vijay Laxmi, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
17. Gayatri Devi, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
18. Madhu, Resident Of Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
19. Prabha, Resident Of Behind Chaupasani Mandir, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 17322/2019 Ashok Surana S/o Late Shri Suratraj Surana, Aged About 69 Years, Resident Of Jatawas, Jodhpur, Presently Residing At D 139, East Of Kailash, New Delhi.
----Petitioner Versus
1. State Of Rajasthan, Through District Collector, Jodhpur.
2. Smt. Anupama Purohit W/o Shri Ashwani Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
3. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
4. Smt. Vimla W/o Shri Vikas Choudhary, R/o 14 Sector 7, New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
5. Vidita D/o Shri Baldev Singh Chaudhary, R/o 14 Sector 7,
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New Power House Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
6. Smt. Manju W/o Shri Raju Ram Solanki, R/o Bhojawato Ka Vas, Sursagar, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
7. Smt. Sunita W/o Shri Randhir Vyas, R/o 12Th Pal Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
8. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, R/o Punam Bhawan, Gol Building, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
9. Kumari Sheetal D/o Shri Rameshwar Bissa, R/o Jalap Mohalla, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Akansha D/o Shri Arun Kumar Vyas, R/o First-C Road, Jodhpur, Through Power Of Attorney Ashwini Purohit Son Of Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
11. Smt. Bikhi Devi W/o Shri Pukhraj Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur,through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur
12. Smt. Shyama Devi W/o Shri Premsukh Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur,through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur
13. Smt. Man Ju W/o Shri Suresh Mali, R/o Kheme Ka Kua, Pal Road Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur
14. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga, R/o Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur
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15. Smt. Gayatri Devi W/o Shri Radheshyam Ranga., R/o Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur
16. Smt. Madhu W/o Shri Dev Narayan Ranga, R/o Opposite Somani College, Kamla Nehru Nagar, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur
17. Smt. Prabha W/o Shri Ladlesh Vyas, R/o Behind Chaupasani Mandir, Jodhpur, Through Power Of Attorney Prem Sukh Das Son Of Shri Ram Chandra Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur
----Respondents S.B. Civil Writ Petition No. 18988/2019 Ashok Pagaraiya S/o Dalpat Raj Pagariya, Aged About 55 Years, At Present Residing At 1St A Road, Sardarpura, Jodhpur.
----Petitioner Versus
1. State Of Rajasthan, Through The District Collector, Jodhpur (Raj.).
2. Board Of Revenue, Rajasthan Ajmer, Through Its Registrar.
3. Revenue Appellate Authority, Jodhpur.
4. Sub Registrar, First, Jodhpur (Raj.).
5. Smt. Anupama Purohit W/o Shri Ashwani Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
6. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
7. Smt. Vimla W/o Shri Vikas Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
8. Vidita D/o Shri Baldev Singh Choudhary, R/o 14 Section
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7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Manju W/o Shri Raju Ram Solanki, R/o Bhojawaton Ka Bas, Soorsagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Suneeta W/o Shri Randheer Vyas, R/o 12Th Pal Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
11. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Poonam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
12. Kumari Sheetal D/o Shri Rameshwar Biassa, Resident Of Jalap Mohalla, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Aakanksha D/o Shri Arun Kumar Vyas, Resident Of 1St C Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
14. Smt. Bhikhi Devi W/o Shri Pukh Raj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
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18. Smt. Gayatri Devi W/o Shri Radheshyam Ranga, R/o Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Madhu W/o Shri Dev Narayan Ranga, Resident Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
20. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chopasani Temple, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 18990/2019 Ratan Raj Balar S/o Shri Laxmi Chand, Aged About 63 Years, At Present Residing At 203 Hans Residency, 4Th C, Sardarpura, Jodhpur.
----Petitioner Versus
1. State Of Rajasthan, Through The District Collector, Jodhpur (Raj.).
2. Board Of Revenue, Rajasthan Ajmer, Through Its Registrar.
3. Revenue Appellate Authority, Jodhpur.
4. Sub Registrar, First, Jodhpur (Raj.).
5. Smt. Anupama Purohit W/o Shri Ashwani Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
6. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
7. Smt. Vimla W/o Shri Vikas Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
8. Vidita D/o Shri Baldev Singh Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of
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Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Manju W/o Shri Raju Ram Solanki, R/o Bhojawaton Ka Bas, Soorsagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Suneeta W/o Shri Randheer Vyas, R/o 12Th Pal Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
11. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Poonam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
12. Kumari Sheetal D/o Shri Rameshwar Biassa, Resident Of Jalap Mohalla, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Aakanksha D/o Shri Arun Kumar Vyas, Resident Of 1St C Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
14. Smt. Bhikhi Devi W/o Shri Pukh Raj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Gayatri Devi W/o Shri Radheshyam Ranga, R/o Opp.
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Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Madhu W/o Shri Dev Narayan Ranga, Resident Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
20. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chopasani Temple, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 18995/2019 Abdullah S/o Shri Mohammad Umar, Aged About 87 Years, R/o Mohammadi Chowkh, Merti Silawto Ka Baas, Inside Sojati Gate, Jodhpur.
----Petitioner Versus
1. State Of Rajasthan, Through The District Collector, Jodhpur (Raj.).
2. Board Of Revenue, Rajasthan Ajmer, Through Its Registrar.
3. Revenue Appellate Authority, Jodhpur.
4. Sub Registrar, First, Jodhpur (Raj.).
5. Smt. Anupama Purohit W/o Shri Ashwani Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
6. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
7. Smt. Vimla W/o Shri Vikas Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
8. Vidita D/o Shri Baldev Singh Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan
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Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Manju W/o Shri Raju Ram Solanki, R/o Bhojawaton Ka Bas, Soorsagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Suneeta W/o Shri Randheer Vyas, R/o 12Th Pal Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
11. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Poonam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
12. Kumari Sheetal D/o Shri Rameshwar Biassa, Resident Of Jalap Mohalla, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Aakanksha D/o Shri Arun Kumar Vyas, Resident Of 1St C Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
14. Smt. Bhikhi Devi W/o Shri Pukh Raj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Gayatri Devi W/o Shri Radheshyam Ranga, R/o Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri
(24 of 42) [CW-16663/2019]
Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Madhu W/o Shri Dev Narayan Ranga, Resident Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
20. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chopasani Temple, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 65/2020 Shri Deepak Bhandari S/o Shri Gautam Chand Bhandari, Aged About 49 Years, Resident Of 1017, 1St C Road, Sardarpura, Jodhpur (Raj.).
----Petitioner Versus
State of Rajasthan & Ors.
----Respondents
S.B. Civil Writ Petition No. 68/2020
1. Lrs Of Smt. Basanti Devi, W/o Gautam Chand Bhandari
2. Shri Rajesh Bhandari S/o Shri Gautam Chand Bhandari, Aged About 41 Years, Resident Of 1017, 1St C Road, Sardarpura, Jodhpur (Raj.).
3. Shri Deepak Bhandari S/o Shri Gautam Chand Bhandari, Aged About 49 Years, Resident Of 1017, 1St C Road, Sardarpura, Jodhpur (Raj.).
----Petitioners
Versus State of Rajasthan & Ors.
----Respondents S.B. Civil Writ Petition No. 75/2020 Smt. Sudarshna W/o Tribhuvan Singh Rathore, Aged About 62 Years, At Present Residing At Outside Sojati Gate, Jodhpur (Raj.).
(25 of 42) [CW-16663/2019]
----Petitioner
Versus
1. State Of Rajasthan, Through The District Collector,
Jodhpur (Raj.).
2. Board Of Revenue, Rajasthan Ajmer, Through Its
Registrar.
3. Revenue Appellate Authority, Jodhpur.
4. Sub Registrar, First, Jodhpur (Raj.).
5. Smt. Anupama Purohit W/o Shri Ashwani Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
6. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
7. Smt. Vimla W/o Shri Vikas Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
8. Vidita D/o Shri Baldev Singh Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Manju W/o Shri Raju Ram Solanki, R/o Bhojawaton Ka Bas, Soorsagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Suneeta W/o Shri Randheer Vyas, R/o 12Th Pal Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
11. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Poonam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
12. Kumari Sheetal D/o Shri Rameshwar Biassa, Resident Of Jalap Mohalla, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
(26 of 42) [CW-16663/2019]
13. Smt. Aakanksha D/o Shri Arun Kumar Vyas, Resident Of 1St C Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
14. Smt. Bhikhi Devi W/o Shri Pukh Raj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Gayatri Devi W/o Shri Radheshyam Ranga, R/o Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Madhu W/o Shri Dev Narayan Ranga, Resident Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
20. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chopasani Temple, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 80/2020 Smt. Kushum Bhandari W/o Shri Shanti Chand Bhandari, Aged About 54 Years, Resident Of 14 Ashok Nagar, Pal Link Road, Sardarpura, Jodhpur (Raj.).
----Petitioner Versus State of Rajasthan & Ors.
(27 of 42) [CW-16663/2019]
----Respondents
S.B. Civil Writ Petition No. 87/2020
Akshay Pagaraiya S/o Dalpat Raj Pagariya, Aged About 59 Years, At Present Residing At 1St A Road, Sardarpura, Jodhpur (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Through The District Collector, Jodhpur (Raj.).
2. Board Of Revenue, Rajasthan Ajmer, Through Its Registrar.
3. Revenue Appellate Authority, Jodhpur.
4. Sub Registrar, First, Jodhpur (Raj.).
5. Smt. Anupama Purohit S/o Shri Ashwani Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
6. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
7. Smt. Vimla W/o Shri Vikas Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
8. Vidita D/o Shri Baldev Singh Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Manju W/o Shri Raju Ram Solanki, R/o Bhojawaton Ka Bas, Soorsagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Suneeta W/o Shri Randheer Vyas, R/o 12Th Pal Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
11. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Poonam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi
(28 of 42) [CW-16663/2019]
Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
12. Kumari Sheetal D/o Shri Rameshwar Biassa, Resident Of Jalap Mohalla, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Aakanksha D/o Shri Arun Kumar Vyas, Resident Of 1St C Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
14. Smt. Bhikhi Devi W/o Shri Pukh Raj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Gayatri Devi W/o Shri Radheshyam Ranga, R/o Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Madhu W/o Shri Dev Narayan Ranga, Resident Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
20. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chopasani Temple, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 99/2020 Shri Shanti Chand Bhandari S/o Shri Gulab Chand Bhandari,
(29 of 42) [CW-16663/2019]
Aged About 54 Years, Resident Of 14 Ashok Nagar, Pal Link Road, Sardarpura, Jodhpur (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Through The District Collector, Jodhpur (Raj.).
2. Board Of Revenue, Rajasthan Ajmer, Through Its Registrar.
3. Revenue Appellate Authority, Jodhpur.
4. Sub Registrar, First, Jodhpur (Raj.).
5. Smt. Anupama Purohit W/o Shri Ashwani Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
6. Smt. Rukmani Devi W/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur (Raj.).
7. Smt. Vimla W/o Shri Vikas Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
8. Vidita D/o Shri Baldev Singh Choudhary, R/o 14 Section 7, New Power House Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
9. Smt. Manju W/o Shri Raju Ram Solanki, R/o Bhojawaton Ka Bas, Soorsagar, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
10. Smt. Suneeta W/o Shri Randheer Vyas, R/o 12Th Pal Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
11. Smt. Uma Bohra W/o Shri Bharat Kumar Bohra, Resident Of Poonam Bhawan, Gole Building, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
12. Kumari Sheetal D/o Shri Rameshwar Biassa, Resident Of
(30 of 42) [CW-16663/2019]
Jalap Mohalla, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, R/o 283, Kamla Nehru Nagar, Jodhpur.
13. Smt. Aakanksha D/o Shri Arun Kumar Vyas, Resident Of 1St C Road, Jodhpur Through Power Of Attorney Holder Ashwani Purohit S/o Shri Gopi Kishan Purohit, Resident Of 283, Kamla Nehru Nagar, Jodhpur.
14. Smt. Bhikhi Devi W/o Shri Pukh Raj Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
15. Smt. Shyama Devi W/o Shri Premsukh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
16. Smt. Manju W/o Shri Suresh Mali, Resident Of Kheme Ka Kua, Pal Road, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
17. Smt. Vijay Laxmi W/o Shri Panna Lal Ranga, Resident Opp. Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ramchandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
18. Smt. Gayatri Devi W/o Shri Radheshyam Ranga, R/o Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
19. Smt. Madhu W/o Shri Dev Narayan Ranga, Resident Opp.
Somani College, Kamla Nehru Nagar, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
20. Smt. Prabha W/o Shri Ladlesh Vyas, Resident Of Behind Chopasani Temple, Jodhpur Through Power Of Attorney Holder Shri Premsukh S/o Shri Ram Chandra Mali, R/o Kheme Ka Kua, Pal Road, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Ranveer Singh Mehta assisted by Ms. Pallavi Mehta, on VC & Mr. Ankit Bhaskar.
Mr. Vikas Balia assisted by
(31 of 42) [CW-16663/2019]
Mr. VD Vaishnav.
Mr. CR Jakhar.
Mr. Akhilesh Rajpurohit.
Mr. Hukum Singh.
For Respondent(s) : Mr. JL Purohit Sr. Adv. assisted by
Mr. Rajeev Purohit.
Mr. Rajesh Joshi Sr. Adv. assisted by
Mr. Devesh A. Purohit. & Ms. Kamini
Joshi.
Mr. S.G. Ojha.
Dr. Sachin Acharya with Mr. Jitendra
Mohan Choudhary.
Mr. Ram Dayal
Mr. Shashank Ojha.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Judgment
Reportable
22/11/2021
1. With the consent of learned counsel for the parties, the
matters have been heard finally.
2. These writ petitions have been preferred claiming, in sum
and substance, the following reliefs:
"It is, therefore, prayed that this writ petition may kindly be allowed and the impugned orders dated 18.06.2019 (Annexure-23) and 03.05.2013 (Annexure-21) passed by the Board of Revenue, Ajmer and Revenue Appellate Authority, Jodhpur respectively may be quashed and set aside."
3. For the sake of convenience and brevity, the facts are being
taken from S.B. Civil Writ Petition No.16663/2019, while treating
the same as a lead case.
4. Brief facts of this case, as noticed by this Court, are that the
petitioner, vide registered sale deed dated 30.06.1989, acquired
his title pertaining to an agricultural land bearing khasra No.149/1
(32 of 42) [CW-16663/2019]
at Village Chopasani, Tehsil Jodhpur, District Jodhpur, which was
executed by the power of attorney holder of Smt. Bhikhi Devi,
namely, Ladu Ram.
5. It is relevant to note that Smt.Bhikhi Devi executed the
aforementioned power of attorney in favour of Ladu Ram on
17.03.1989 and the same was registered in the Office of Sub
Registrar, Jodhpur on 25.04.1989, and the aforementioned
registered sale deed, was the consequence of the said registered
power of attorney.
6. The petitioner thereafter, applied for conversion of the said
land in question for residential purposes, and the same allowed
vide conversion order dated 14.09.1989 passed by the Assistant
Collector, Jodhpur, and on 26.09.1989, the patta of the said plot
was accordingly issued accordingly in favour of the respective
purchasers.
7. The bone of contention in the present case is also an
agreement to sell between Durga Ram (now deceased), the
husband of Smt. Bhikhi Devi, and the concerned parties on
09.02.1981.
8. Mr. Ranveer Singh Mehta assisted by Ms. Pallavi Mehta and
Mr. Ankit Bhaskar, learned counsel for the petitioners submits that
the agreement to sell entered into between Late Durga Ram and
the petitioner (in CWP No.16663/2019) on 09.02.1981 and other
similarly situated persons for their respective portions arising out
of 16 bighas of the land (land in question) was perfectly legal.
9. Learned counsel for the petitioners further submits that the
16 bigha land was in the share of Late Durga Ram, as per the
order passed by the Tehsildar, Jodhpur on 27.07.1982, which was
a mutual partition, and though it was passed subsequently, but it
(33 of 42) [CW-16663/2019]
was known to the parties that they shall be acquiring such share,
and thus, the aforementioned agreement to sell was valid.
10. Learned counsel for the petitioners also submits that Durga
Ram passed away on 19.10.1988 and the agreement to sell
executed by him in the year 1981 culminated into a passing on of
a valid title; furthermore, the sole heir of Late Durga Ram was his
wife, namely, Smt. Bhikhi Devi, who executed a power of attorney
in favour of Ladu Ram on 17.03.1989 (registered on 25.04.1989);
the same enabled the parties to get the registered deed done.
11. Learned counsel for the petitioners further submits that the
registered documents are presumed to be correct, and therefore,
there is not an iota of doubt regarding passing on of the title, in
respect of the land in question, from Smt. Bhikhi Devi to the
present petitioners.
12. Learned counsel for the petitioners also submits that Smt.
Bhikhi Devi, being the sole owner of 16 bigha of land in question
bearing khasra No.149/1, has validly passed on the title thereof to
the present petitioners, and thus, the conversion of the land in
question at the instance of the title holders was absolutely lawful.
13. Learned counsel for the petitioners has drawn attention of
this Court towards Annexure-R/5 of reply to writ petition
No.16663/2019, which was an inspection report of the concerned
authority, which reflects that while the conversion was being
contemplated, the aforementioned registered sale deed was
before the authorities.
14. Learned counsel for the petitioners has also drawn the
attention of this Court towards the agreement to sell, in which
part payment was made and thereafter, the learned counsel also
drew the attention of this Court towards the registered sale deed,
(34 of 42) [CW-16663/2019]
wherein it was accepted that the complete amount of sale
consideration has been received by the respective parties, though
the earlier agreement has been mentioned in the registered sale
deed.
15. Learned counsel for the petitioners also submits that the
registered sale deed contains all the necessary details of the valid
sale, and thus, the passing of the title was perfectly lawful and the
consequential conversion and issuance of patta were also in
accordance with law.
16. Learned counsel for the petitioner further submits that the
application for conversion of the land for residential purposes was
moved by the petitioners under the Rajasthan Land Revenue
(Allotment, Conversion & Regularization of Agricultural Land for
Residential, Commercial and Public Utility Purposes in Urban
Areas) Rules, 1981 before the Assistant Collector, Agricultural
Land Conversion, Jodhpur, and after the same being processed,
the conversion order was passed accordingly.
17. Learned counsel for the petitioners also submits that the suit
filed by Smt. Bhikhi Devi was a tenancy suit bearing No.139/1989
under Sections 88, 89, 53 and 183 of the Rajasthan Tenancy Act,
1955, and thus, the same had no bearing upon the present
petitioners, as it was her independent right being exercised
against the other co-sharers.
18. Learned counsel for the petitioners further submits that the
adoption of Kan Singh @ Kana Ram by Late Durga Ram/Smt.
Bhikhi Devi was also doubtful, as neither the same, nor the valid
adoption deed was not brought on record earlier.
19. Learned counsel for the petitioners thereafter submits that
after a delay of 17 years from the issuance of patta in favour of
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the petitioners, some persons filed an appeal before learned
Revenue Appellate Authority, Jodhpur against the aforementioned
order of conversion/issuance of patta.
20. Learned counsel for the petitioners also submits that in the
meanwhile, it also happened that Kan Singh @ Kana Ram
transferred the land in question in favour of some other persons
by a registered sale deed.
21. Learned counsel for the petitioners further submits that the
land transferred by Kan Singh @ Kana Ram in favour of others
was taken by them by paying the stamp duty for residential
purposes, which is now being challenged by them.
22. Learned counsel for the petitioners however submits that
learned Revenue Appellate Authority, Jodhpur arbitrarily, vide the
impugned order dated 03.05.2013 allowed the appeal and set
aside the conversion orders issued in the year 1989 as well as the
pattaa issued in favour of the petitioners, while much relying upon
the agreement to sell executed between Late Durga Ram and the
parties on 09.02.1981.
23. Learned counsel for the petitioners also submits that the
petitioners thereafter, preferred a second appeal before the
learned Board of Revenue for Rajasthan at Ajmer, but the same
was dismissed vide the impugned order dated 18.06.2019, while
upholding the order of learned Revenue Appellate Authority,
cancelling the conversion and the patta in question.
24. On the other hand, Mr. J.L. Purohit, learned Senior Counsel
assisted by Mr. Rajeev Purohit appearing on behalf of the
respondents vehemently opposes the petitions on the ground that
both the impugned orders were justified, as the agreement to sell
dated 09.02.1981, which was basis of the sale deed executed and
(36 of 42) [CW-16663/2019]
registered later on, itself was doubtful. Learned Senior Counsel
thus submit that the chain of documents in favour of the
petitioners was not perfectly justified, and therefore, it was a fit
case for cancellation of the conversion orders and the patta in
question.
25. Learned Senior Counsel for the respondents also submits
that the power of attorney executed by Smt. Bhikhi Devi in favour
of Ladu Ram on 17.03.1989, which was registered on 25.04.1989
as well as the registered sale deed dated 30.06.1989, cannot be
believed, and thus, the consequential proceedings have to be
nullified.
26. Learned Senior Counsel for the respondents further submits
that the purported sale agreement dated 09.02.1981 said to be
executed by Late Durga Ram was not a genuine document but a
fabricated document. Learned Senior Counsel also submits that on
09.02.1981, Late Durga Ram was still in joint khatedari in khasra
No.149 and was having no independent right in respect of 16
bighas land, and no khasra No.149/1 existed until mutation dated
03.08.1982. As per learned Senior Counsel, the sale agreement
dated 09.02.1981 was, therefore, void ab initio and non est in the
eye of law.
27. Learned Senior Counsel for the respondents also submits
that the sanctity and genuineness of the sale agreement dated
09.02.1981 and the General Power of Attorney dated 17.03.1989
are also doubtful. Learned Senior Counsel further submit that the
document dated 09.02.1981 was stated to be executed by Late
Durga Ram, but this document does not contain his thumb
impression, whereas Late Durga Ram was a literate person and he
(37 of 42) [CW-16663/2019]
did signature; Late Durga Ram died on 19.10.1988 i.e. he was
alive on 09.02.1981.
28. Learned Senior Counsel for the respondents further submits
that the thumb impressions of Smt. Bhikhi Devi on documents
dated 09.02.1981 and 17.03.1989 (registered on 25.04.1989) are
evidently different.
29. Learned Senior Counsel for the respondents also submits
that the purported sale deed dated 30.06.1989 is shown to be
executed by Smt. Bhikhi Devi through power of attorney holder
Ladu Ram; stated to be executed in pursuance of the
aforementioned sale agreement dated 09.02.1981 by endorsing
that the whole amount of sale consideration was obtained by Shri
Durga Ram while entering into sale agreement on 09.02.1980,
whereas in the sale agreement dated 09.02.1981, it was
specifically mentioned that out of the total agreed sale
consideration of Rs.80,000/-, an amount of Rs.5,000/- has been
received, and whenever remaining amount of Rs.75,000/- will be
paid (upto year 1990), first party shall execute the sale deed for
registration in favour of second party.
30. Learned Senior Counsel for the respondents further submits
that Smt. Bhikhi Devi has been contesting the suit against co-
khatedars and appeal regarding subject land from the year 1989
till her demise in the year 2001, but nowhere, at any point of
time, she expressed that she has ever executed any sale deed or
power of attorney.
31. Learned Senior Counsel for the respondents also submits
that Smt. Bhikhi Devi also executed an adoption deed on
25.10.1994, adopting Kana Ram s/o Bhala Ram as per desire of
(38 of 42) [CW-16663/2019]
her husband Late Durga Ram; the adoption deed was registered
before the Sub Registrar-II, Jodhpur on 25.10.1994.
32. Heard learned counsel for the parties at length and carefully
perused the record of the case.
33. In the pleadings of the respondents, they have also mixed up
the issue of the suit filed by Smt. Bhikhi Devi and tried to use it in
favour of Kan Singh.
34. This Court finds that though certain lacuna have been
pointed out in the initial agreement to sell dated 09.02.1981, but
thereafter, the prospective events of a power of attorney being
executed on 17.03.1989 by Smt. Bhikhi Devi, who was the sole
owner of the land in question, and registration of such power of
attorney in the Office of Sub Registrar, Jodhpur on 25.04.1989,
clinches the issue in favour of the conversion proceedings initiated
at the instance of the present petitioners, and the patta held by
them consequently.
35. It is noted that Late Durga Ram was the original owner of
the 16 bighas of land undisputed, after 27.07.1982, but he had
expired on 19.10.1988, and thus, Smt. Bhikhi Devi was the sole
owner of the land in question. Even the entry of the adopted son
is shown by registered adoption deed dated 25.10.1994, which
was much subsequent to the power of attorney and the sale deeds
in question.
36. The inspection report of the concerned authority, which is on
record as Annexure R/5 clearly points out that the registered
power of attorney and registered sale deeds were within the
knowledge of the concerned authority, while passing the
conversion orders.
(39 of 42) [CW-16663/2019]
37. This Court cannot accept that after an inordinate delay of 17
years from the date of passing of the conversion orders in the
year 1989, the same has been challenged by the respondents,
even when Smt. Bhikhi Devi did not do the same in her lifetime
and nor her legal heirs did so.
38. Smt. Bhikhi Devi herself was alive for 12 years thereafter
and has not challenged the registered power of attorney and the
registered sale deeds, which have resulted into passing of the
conversion orders and issuance of the patta in question.
39. This Court also takes note of the fact that Rule 5 of the
Rajasthan Land Revenue (Allotment, Conversion & Regularization
of Agricultural Land for Residential, Commercial and Public Utility
Purposes in Urban Areas) Rules, 1981 prohibits conversion of
certain lands, but the conversion made at the instance of the
present petitioners does not fall within such prohibition. The
possession of the petitioners is already there as per their record.
40. It is also noted by this Court that the land in question has
been entered in the master plan as a residential area, and thus, it
was well within the knowledge of all that it has been converted,
and thus, any challenge thereto after an inordinate delay of 17
years cannot be permissible.
41. The present judgment of this Court also takes strength from
the precedent law laid down by the Hon'ble Supreme Court in
Rattan Singh & Ors. Vs. Nirmal Gill & Ors. etc. (Civil Appeal
Nos.3681-3682 of 2020, decided on 16.11.2020, by which
the emphasis upon the presumption of genuineness of the
registered documents, which had been validly executed, has been
applied.
(40 of 42) [CW-16663/2019]
42. This Court finds that in this case also, the record reveals that
the disputed documents, namely, registered power of attorney and
the registered sale deeds are to be understood in the perspective
of the presumption in favour of the registered documents, as it is
a settled legal position that a document is presumed to be genuine
if the same is registered, as held by the Hon'ble Supreme Court in
Prem Singh & Ors. Vs. Birbal & Ors., reported in (2006) 5
SCC 353. The relevant portion of the judgment in Prem Singh &
Ors. (supra) reads as under:
"27. There is a presumption that a registered document is validly executed. A registered document, therefore, prima facie would be valid in law. The onus of proof, thus, would be on a person who leads evidence to rebut the presumption. In the instant case, Respondent No.1 has not been able to rebut the said presumption."
43. This Court also finds that the title of Late Durga Ram over 16
bigha of land in question is undisputed, since 27.07.1982. The title
of Late Durga Ram undisputedly passed on to his wife Smt. Bhikhi
Devi on 19.10.1988, as she was the sole survivor after the death
Durga Ram. Smt. Bhikh Devi, in her full sense, has executed the
power of attorney on 17.03.1989, which was registered in the
Office of Sub Registrar, Jodhpur on 25.04.1989. The said
registered power of attorney has resulted into registered sale
deed, and the said sale deed alongwith the initial agreement of
1981, has culminated into conversion of the land in question from
agricultural to residential purposes in the same year of 1989.
44. Had this case sustained only on the basis of the initial
agreement of 1981 between Late Durga Ram and the parties ,
then more proof was to be gathered before arriving at a
conclusion, but now a safe conclusion can be drawn regarding title
of the present petitioners in pursuance of the registered power of
(41 of 42) [CW-16663/2019]
attorney and the registered sale deeds between the competent
parties, which are not even under challenge.
45. This Court thus holds that if the title is proved beyond
reasonable doubt in last two documents of power of attorney and
consequential registered sale deed, then even if the original
agreement to sell is defective, the sale shall be held to be valid in
lieu of the subsequent independent sustenance of the power of
attorney and registered sale deed.
46. The challenge after an inordinate delay of 17 years to the
conversion orders, even when the persons stepping into the shoes
of Kan Singh themselves have paid the stamp duty for the purpose
of the land in question to be used for residential purposes, cannot
be accepted, by any stretch of imagination.
47. Both the learned courts below have proceeded to cast doubt
upon the documents at initial stage, but have not considered that
the registered power of attorney and subsequent sale deed have
cemented the claim and title of the present petitioners, who have
undergone the conversion of the land in question for residential
purposes. The master plan and the other documents also clearly
show the lawful conversion having been done.
48. Both the impugned orders have gone into some
technicalities, namely, absence of signature of the authority who
calculated the stamp duty, absence of complete address of the
plaintiff, absence of notice and opportunity of hearing, raising of
objection at a belated stage and lack of jurisdiction of the revenue
court in respect of determination as to legality of the agreement to
sell and the sale deed; but once the registered documents are
relied upon, no doubt remains that the conversion order on the
basis of the title of the present petitioners was perfectly lawful,
and cannot be challenged at a belated stage i.e. after an
inordinate delay of 17 years.
(42 of 42) [CW-16663/2019]
49. Moreover, the respondents themselves are estopped from
taking any other course since their so called registered sale deed
also is based upon the land having been converted for residential
purposes, as though they initially got the land registered as
agricultural land, but subsequently, paid the difference of stamp
duty for treating the land to be used for residential purposes.
50. In light of the aforesaid discussion, the present petitions are
allowed and the impugned orders dated 03.05.2013 and
18.06.2019 are quashed and set aside. All pending applications
stand disposed of accordingly.
(DR. PUSHPENDRA SINGH BHATI),J.
SKant/-
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