Mukesh vs State Of Rajasthan
2021 Latest Caselaw 17347 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous IIIrd Bail Application No. 10018/2021

Mukesh S/o Shri Hengaji, Aged About 27 Years, R/o Village - Badi Badrel, P.s. Aambapura, District Banswara (Rajasthan) (Presently Lodged In District Jail, Banswara)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Shambhu Singh Rathore For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/11/2021

Learned counsel for the petitioner has submitted that since

trial of the case is at the fag end, he wants to withdraw this bail

application.

Hence, the bail application is dismissed as withdrawn.

(VIJAY BISHNOI),J

40-mohit/-

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