State Of Rajasthan vs Taviyad Parvati Bahen
2021 Latest Caselaw 17285 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 58/2021

State Of Rajasthan

----Appellant Versus Taviyad Parvati Bahen

----Respondent

For Appellant(s) : Mr. KS Rajpurohit, AAG For Respondent(s) : Mr. Shambhoo Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

18/11/2021

Mr. Shambhoo Singh Rathore, counsel for the respondent

seeks some time to go through the judgments of the Hon'ble Apex

Court rendered in Ranjana Kumari Vs. State of Uttrakhand & Ors.

(Civil Appeal No.8425/13). Time prayed for is granted.

List after a week.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

42-pratibha/-

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