Kamlesh Upadhyay vs Union Of India
2021 Latest Caselaw 17247 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 552/2021

Kamlesh Upadhyay

----Appellant Versus Union Of India

----Respondent

For Appellant(s) : Mr. M.S. Purohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

Learned counsel for the petitioner prays for and is granted

one week's time to remove the defects.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

91-Arun/-

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