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Dental Surgeon Medical Teacher ... vs Union Of India
2021 Latest Caselaw 17242 Raj

Citation : 2021 Latest Caselaw 17242 Raj
Judgement Date : 17 November, 2021

Rajasthan High Court - Jodhpur
Dental Surgeon Medical Teacher ... vs Union Of India on 17 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 9709/2021

Dental Surgeon Medical Teacher Association

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Vikarm Singh Bhati for Dr. Nupur Bhati For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

Learned counsel Mr. Vikarm Singh Bhati for Dr. Nupur Bhati

prays for some time to file additional affidavit along with some

other documents. Time prayed for is granted.

List the matter after three weeks.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

4-Arun/-

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