Mustak Khan vs The Rajasthan High Court, Jodhpur
2021 Latest Caselaw 17241 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 15900/2021

Mustak Khan

----Petitioner Versus The Rajasthan High Court, Jodhpur

----Respondent

For Petitioner(s) : Mr. Vikas Balia For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

Issue notice. Issue notice of stay petition also, returnable on

29th November, 2021 and be given 'dasti' to learned counsel for

the petitioner for service upon the respondent-Rajasthan High

Court, Jodhpur through the Registrar, Rajasthan High Court,

Jodhpur.

Learned counsel for the petitioner is free to serve the notices

upon the counsel usually appearing for the respondent-Rajasthan

High Court, Jodhpur.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

2-Arun/-

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