Anil Kumar Paliwal vs State Of Rajasthan
2021 Latest Caselaw 17228 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 18223/2018

Anil Kumar Paliwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

Mr. Kailash Choudhary for Mr. Manish Vyas, AAG has

submitted that on account of bereavement in the family of Mr.

Manish Vyas, AAG, he is not able to argue the matter, therefore,

the matter be adjourned.

List the matter after three weeks.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

53-Arun/-

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