Arvind Kumar vs The Union Of India
2021 Latest Caselaw 17227 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3853/2021

Arvind Kumar

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Chatur Bhuj For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

At the request of learned counsel for the petitioner, list on

29th November, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

64-Arun/-

Powered by TCPDF (www.tcpdf.org)