State Of Rajasthan vs Lrs Of Dalpat Raj Lodha
2021 Latest Caselaw 17223 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 367/2021

State Of Rajasthan

----Appellant Versus Lrs Of Dalpat Raj Lodha

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG For Respondent(s) : Mr. Bhavit Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

List on 23.11.2021, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

79-msrathore/-

Powered by TCPDF (www.tcpdf.org)