Rajasthan High Court - Jodhpur
Shanti Devi vs Sarbati on 17 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 951/2019
1. Shanti Devi W/o Late Surja Ram, Aged About 65 Years,
By Caste Meghwal, R/o Daultawali, Tehsil Pilibanga,
District Hanumangarh (Rajasthan).
2. Om Prakash S/o Shri Surja Ram, Aged About 42 Years, By
Caste Meghwal, R/o Daultawali, Tehsil Pilibanga, District
Hanumangarh (Rajasthan).
3. Bhajan Lal S/o Shri Surja Ram, Aged About 38 Years, By
Caste Meghwal, R/o Daultawali, Tehsil Pilibanga, District
Hanumangarh (Rajasthan).
4. Devi Lal S/o Shri Surja Ram, Aged About 35 Years, By
Caste Meghwal, R/o Daultawali, Tehsil Pilibanga, District
Hanumangarh (Rajasthan).
----Appellants
Versus
1. Sarbati W/o Sultan, B/c Meghwal, R/o Daultawali, Tehsil
Pilibanga, District Hanumangarh (Rajasthan).
2. Shivlal S/o Sultan, B/c Meghwal, R/o Daultawali, Tehsil
Pilibanga, District Hanumangarh (Rajasthan).
3. Dulichand S/o Sultan, B/c Meghwal, R/o Daultawali, Tehsil
Pilibanga, District Hanumangarh (Rajasthan).
4. Prithvi S/o Nanuram, B/c Meghwal, R/o Daultawali, Tehsil
Pilibanga, District Hanumangarh (Rajasthan).
5. Jailaram S/o Nanuram, B/c Meghwal, R/o Daultawali,
Tehsil Pilibanga, District Hanumangarh (Rajasthan).
6. Guddi D/o Nanuram, B/c Meghwal, R/o Daultawali, Tehsil
Pilibanga, District Hanumangarh (Rajasthan).
7. Rani D/o Nanuram W/o Hanuman, B/c Meghwal, R/o
Ratanpura, Tehsil Sangaria, District Hanumangarh.
8. Lalchand S/o Brijlal, B/c Meghwal, R/o Daultawali, Tehsil
Pilibanga, District Hanumangarh (Rajasthan).
9. Phalki W/o Barijlal, B/c Meghwal, R/o Daultawali, Tehsil
Pilibanga, District Hanumangarh (Rajasthan).
10. Guddi D/o Brijlal W/o Jagdish, B/c Meghwal, R/o
Jhakhadawali, Tehsil Pilibanga, District Hanumangarh.
11. Savitri D/o Brijlal W/o Somaram, B/c Meghwal, R/o 37,
(2 of 3) [SAW-951/2019]
Ndr, Tehsil Pilibanga, District Hanumangarh.
12. Mahendra S/o Sharda W/o Ramswaroop, B/c Meghwal,
R/o 37, Ndr, Tehsil Pilibanga, District Hanumangarh.
13. Sunita D/o Sharda W/o Ramswaroop, B/c Meghwal, R/o
37, Ndr, Tehsil Pilibanga, District Hanumangarh.
14. Bihari S/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
15. Mahaveer S/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
16. Kalu Ram S/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
17. Bhagirath S/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
18. Rampratap S/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
19. Sainskaran S/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
20. Krishna S/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
21. Kamma D/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
22. Lichma D/o Bhadar Ram, B/c Meghwal, R/o Mainawali,
Tehsil And District Hanumangarh, Rajasthan.
23. State Of Rajasthan, Through The Tehsildar Revenue
Pilibanga, Tehsil Pilibanga, District Hanumangarh.
24. State Bank Of Bikaner And Jaipur (Now Sbi), Branch
Pilibanga Through Branch Manager, Sbi Pilibanga, District
Hanumangarh.
----Respondents
For Appellant(s) : None present
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
17/11/2021
(3 of 3) [SAW-951/2019]
Since learned counsel for the appellants Mr. IR Choudhary
has pleaded no instructions in the matter on 16.12.2020, this
Court has directed to issue notices to the appellants. Notices to
the appellants have already been served, however, no one is
appearing on their behalf.
In such circumstances, we are left with no option but to
dismiss this special appeal for non prosecution.
Hence, this special appeal is dismissed for non prosecution.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J
Surabhii/39-
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