Rakesh Suthar vs State Of Rajasthan
2021 Latest Caselaw 17178 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 445/2019

Rakesh Suthar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahendra singh Godara For Respondent(s) : Mr. Manoj Bhandari Mr. viney Kothari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/11/2021

List the matter after four weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 38-mohit/-

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