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Het Ram Siddh vs Ministry Of Ayush
2021 Latest Caselaw 17113 Raj

Citation : 2021 Latest Caselaw 17113 Raj
Judgement Date : 16 November, 2021

Rajasthan High Court - Jodhpur
Het Ram Siddh vs Ministry Of Ayush on 16 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 9491/2020

1. Het Ram Siddh S/o Shri Kishan Nath Siddh, Aged About 27 Years, R/o Karnau, Nagaur, Rajasthan.

2. Suman Choudhary D/o Shri Shrawan Ram, Aged About 23 Years, R/o Neno Ki Dhani, Nadwa, Narwa, Nagaur, Rajasthan.

3. Upasna Choudhary D/o Jogendra Singh, Aged About 23 Years, R/o Ward No. 10, Mohalla, Jatan, Tehsil Laxmangarh, Jajod, Sikar, Rajasthan.

----Petitioners Versus

1. Ministry Of Ayush, Government Of India, Ayush Bhawan, B Block, G.p.o. Complex, Ins, New Delhi, India (110023).

2. Central Council For Homeopath Situated At Janakpuri, New Delhi (110058).

3. Dr. S.r. Rajasthan Ayurved University, Karwar, Nagaur Road, Jodhpur Through Its Registrar At Jodhpur.

4. The Controller Of Examination, Dr. Dr. S.r. Rajasthan Ayurveda University, Karwar, Nagaur Road, Jodhpur Through Its Registrar At Jodhpur.

5. M.n. Homoeopath Medical College And Research Institute, Jodhpur Bypass Near Sahara City, Bikaner, Rajasthan.

                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. Nitin Goklani
                                   For Respondent(s)         :


HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order 16/11/2021

Learned counsel for the petitioners wants to withdraw this

writ petition.

Accordingly, the writ petition is dismissed as withdrawn.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

13-mohit/-

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