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Raju Ram @ Raja Ram vs State Of Rajasthan
2021 Latest Caselaw 17014 Raj

Citation : 2021 Latest Caselaw 17014 Raj
Judgement Date : 15 November, 2021

Rajasthan High Court - Jodhpur
Raju Ram @ Raja Ram vs State Of Rajasthan on 15 November, 2021
Bench: Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5070/2021

Raju Ram @ Raja Ram S/o Sh. Jetha Ram, Aged About 35 Years, R/o Village Bhakrod, At Present Shiv Bhole (Dariyav Nagar), Nagaur Dist. Nagaur.

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

15/11/2021

It transpires that on 06.10.2021, this Court noted the fact

that charge-sheet has already been filed in the present case. On

the next date i.e. 25.10.2021, none appeared for the petitioner.

Today, also, none appears on behalf of the petitioner.

In view of the above, this criminal misc. bail application

under Section 438 Cr.P.C. is dismissed for non-prosecution.

(SUDESH BANSAL),J

132-Taruna/-

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