Mohan Singh Chouhan vs The State Of Rajasthan
2021 Latest Caselaw 16905 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15792/2021

Mohan Singh Chouhan S/o Shri Ratan Singh, Aged About 51 Years, Resident Of Opposite Line Police, Near Hadla House, Roshni Ghar Road, Bikaner.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur.

2. The Director, Medical And Health Directorate, Government Of Rajasthan, Secretariat, Jaipur.

3. The Chief Medical And Health Officer, Bikaner.

----Respondents

For Petitioner(s) : Mr. Hemant Dutt.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI Order 12/11/2021

Learned counsel for the petitioner relies on judgment in

State of Punjab & Ors. v. Jagjit Singh & Ors.: (2017) 1 SCC 148.

Issue notice to the respondents.

A copy of the petition be served on Ms. Vandana Bhansali,

Dy.G.C., who may complete his instructions / file reply by the next

date.

List the petition on 10.12.2021.

Office is directed to reflect the name of Ms. Vandana

Bhansali, Dy. G.C. as counsel appearing for the respondents in

the cause list.

(ARUN BHANSALI),J 63-Sumit/-

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