Laxmi Sharma vs State Of Rajasthan
2021 Latest Caselaw 16862 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 7050/2021

Hirtu

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Civil Writ Petition No. 7048/2021 Laxmi Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rishab Handa

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/11/2021

At the request of learned counsel for the petitioner, list these

matters in the second week of December, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

90-91-Arun/-

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