State Of Rajasthan vs Legal Heirs Of Late Shri Hem Singh
2021 Latest Caselaw 16853 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 41/2019

State Of Rajasthan & Ors.

----Appellants Versus Legal Heirs Of Late Shri Hem Singh & Anr.

----Respondents

For Appellant(s) : None present For Respondent(s) : Mr. Rajeev Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/11/2021

Mr. Rajeev Purohit, learned counsel for the

respondents seeks time to file reply to the application

No.01/2020. Time prayed for is granted.

List after three weeks.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

29-msrathore/-

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