Suo Moto vs State
2021 Latest Caselaw 16849 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc(Writ) Stay Application No. 8179/2021

Suo Moto

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Jagdish Vyas For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Anurag Shukhla

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/11/2021

List on 15.11.2021, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

28-msrathore/-

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