The State Of Rajasthan vs Mohd. Asalam
2021 Latest Caselaw 16811 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 87/2021

State Of Rajasthan

----Appellant Versus Gajendra Upadhyay

----Respondent Connected With D.B. Spl. Appl. Writ No. 349/2020 The State Of Rajasthan

----Appellant Versus Mohd. Asalam

----Respondent D.B. Spl. Appl. Writ No. 63/2021 The State Of Rajasthan

----Appellant Versus Natvar Lal Choubisa

----Respondent

For Appellant(s) : Mr. Anil Kumar Gaur, AAG For Respondent(s) : Mr. Sushil Bishnoi Mr. Hans Raj Nimbar with Mr. RP Saini

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/11/2021

Put up before a Bench, of which, one of us (Justice Anoop

Kumar Dhand) is not a member.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/54-55-56-

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