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Tarun Kumar Mukhi vs State
2021 Latest Caselaw 16786 Raj

Citation : 2021 Latest Caselaw 16786 Raj
Judgement Date : 10 November, 2021

Rajasthan High Court - Jodhpur
Tarun Kumar Mukhi vs State on 10 November, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4777/2019

Tarun Kumar Mukhi S/o Ramesh Kumar Mukhi, Aged About 28 Years, R/o Indra Nagar Barmer, Barmer, Rajasthan.

----Petitioner Versus

1. The State of Rajasthan through PP

2. Shushila Dahiya D/o Narayn Dahiya, R/o Village Mangta, Tehsil Dhorimanna, Dist. Barmer, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Mahaveer Singh For Respondent(s) : Mr. S.K. Bhati, PP Mr. Vikas Vishnoi

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

10/11/2021

Learned counsel for the petitioner submits that the petition

has become infructuous.

Accordingly, the criminal misc. petition is dismissed as

rendered infructuous.

(VINIT KUMAR MATHUR),J 8-Shahenshah/-

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