Santosh Sharma vs State Of Rajasthan
2021 Latest Caselaw 16776 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 7191/2020 Santosh Sharma D/o Raman Lal Sharma, Aged About 45 Years, W/o Beni Ram Bhardwaj, R/o Nehar Road, Shukla Colony, Gangapurcity, District Sawaimadhopur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Sanskrit Education, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director, Sanskrit Education, Shiksha Sankul, J.L.N.

Marg, Jaipur (Rajasthan).

3. The Joint Director, Sanskrit Education, Shiksha Sankul, J.L.N. Marg Jaipur (Rajasthan).

                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. Surendra Choudhary
                                   For Respondent(s)           :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

10/11/2021

Learned counsel for the petitioner wants to withdraw this

writ petition.

Hence, this writ petition is dismissed as withdrawn.

Stay petition also stands dismissed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

15-Arun/-

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