Citation : 2021 Latest Caselaw 16707 Raj
Judgement Date : 9 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Special Appeal (Civil) No. 2/2020
M/s American International Health Management Limited, Regd. Office - 101 Kothi Bagh, Bhatt Ji Ki Bari, Udaipur 313001 (Raj.) Through Its Director, Dr. Surbhi Porwal D/o Shri Pawan Porwal, Age About 29 Years, R/o 6 Moti Magri, Above Ali Baba Arts, Uit Road, Udaipur (Raj.)
----Appellant Versus Dr. Kishor Joshi S/o Shri B.c. Joshi, R/o A-404 Raghu Roop Apartment, Sardarpura, Jodhpur (Raj.)
----Respondent
For Appellant(s) : Mr. Tribhuvan Gupta For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
09/11/2021
Put up before appropriate Bench.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J
Surabhii/46-
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