Chet Ram vs State Of Rajasthan
2021 Latest Caselaw 16703 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 13080/2019

Chet Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.S. Sandhu For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

At the request of Mr. Manish Vyas, learned AAG, list the

matter on 02nd December, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

83-Arun/-

Powered by TCPDF (www.tcpdf.org)