Safi Mohammad vs State Of Rajasthan
2021 Latest Caselaw 16700 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 6024/2021

Safi Mohammad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manish Rajpurohit For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

Mr Sunil Beniwal, learned AAG seeks some more time to file

reply to this writ petition. Time prayed for is granted.

List on 02nd December, 2021, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

68-Arun/-

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